Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1) in Tamil Nadu Town and Country Planning Act, 1971 (1)Every planning authority may appoint such officers and servants as it considers necessary for the efficient performance of its functions.
