Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 20 February, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
1
ITEM NO.102 COURT NO.11 SECTION XIV
(Part-Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6159-6162/2013
UNION PUBLIC SERVICE COMMISSION ETC. Appellant(s)
VERSUS
ANGESH KUMAR & ORS. ETC. Respondent(s)
WITH C.A. No. 5924/2013 (XI -A)
(IA 26733/2014, FOR INTERVENTION APPLICATION -IA 9/2014,
FOR INTERVENTION APPLICATION -IA 8/2014,
FOR INTERVENTION APPLICATION -IA 10/2014,
FOR IA 11/2015,
FOR - IA 12/2015,
IA No.125600/2017-INTERVENTION APPLICATION)
SLP(C) No. 28817/2014 (XIV)
SLP(C) No. 28801/2014 (XIV)
SLP(C) No. 28811/2014 (XIV)
SLP(C) No. 28816/2014 (XIV)
SLP(C) No. 28805/2014 (XIV)
SLP(C) NO....... of 2018 (@Diary No(s). 15951/2017) (XIV)
(FOR ADMISSION)
Date : 20-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Tushar Mehta,ASG
Mr. Naresh Kaushik,Adv.
Ms. Binu Tamta, AOR
Mr. Dhruv Tamta,Adv.
Mr. Vardhman Kaushik,Adv.
Mr. Omung Raj Gupta,Adv.
Mr. Karan D. Baghel,Adv.
Mr. Devik Singh,Adv.
Mr. Manoj Joshi,Adv.
Ms. Lalita Kaushik,Adv.
Mr. Kumar Shashank,Adv.
Petitioner-in-person
Signature Not Verified
For Respondent(s) Ms. Pinky Anand,ASG
Digitally signed by
MAHABIR SINGH
Date: 2018.02.21
16:41:16 IST
Reason: Mr. M.K. Maroria,AOR
Ms. Madhvi Diwan,Adv.
Ms. Saudamini Sharma,Adv.
Ms. Rukmini Bobde,Adv.
2
Mr. Renjith B. Marar,AoR
Mr. Lakshmi N. Kaimal,Adv.
Mr. Vishnu P.,Adv.
Mr. Anubhav Anand Pandey,Adv.
Ms. Kirti Dua,Adv.
Mr. Sumit Kumar, AOR
Mr. Abhishek Chakraborty,Adv.
Mr. Hemant Kumar,Adv.
Mr. Nitin Singh,Adv.
Mr. Sanjay Yadav,Adv.
Mr. Vikrant Singh Bais, AOR
Mr. Gaichangpou Gangmei,AOR
Mr. Arjun D. Singh,Adv.
Mr. S. K. Verma, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Rajesh Tiwari
(Respondent-in-person)
Caveator-in-person, AOR
Mr. Munawwar Naseem, AOR
Mr. Vikrant Singh Bais, Advocate.
Mr. Pankaj Kumar, AOR
Mr. Jagdish Kumar Chawla, AOR
Mr. Gaurav Agrawal, Advocate.
Mr. Yash Pal Singh Dhingra, Advocate.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned in the special leave petition(s). In terms of the signed Reportable Order, all the matters are disposed of.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER
(Signed Reportable Order is placed on the file)