Allahabad High Court
Mohd. Saddique Khan & Others vs State Of U.P. & Another on 3 July, 2010
Author: Vinod Prasad
Bench: Vinod Prasad
Court No. - 54 Case :- APPLICATION U/S 482 No. - 20492 of 2010 Petitioner :- Mohd. Saddique Khan & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- A. Raza Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad,J.
Heard learned counsel for the applicants and the learned A.G.A. The dispute seems to be between husband and wife. Having gone through the record, I prima facie find that the parties should be given a chance to settle their differences on their own terms through the process of mediation and conciliation.
Let this order be placed before the Registrar/Incharge of 'Allahabad High Court Mediation and Conciliation Centre'. The Registrar/Incharge of the Mediation Centre will issue notices to both the parties fixing a date for their personal appearances at the centre before the mediator by the Organizing Secretary of the Mediation Centre.
Mediator/Conciliator is allowed three months' time to find a possible solution of disputes between the parties.
The case will be listed before the appropriate Bench in week commencing 10.10.2010 along with the report of conciliator. The applicants are directed to deposit Rs. 10,000/- at the Mediation Centre within one week for the expenses to be borne by respondent no. 2 and he will also take steps to serve respondent no. 2 through registered post within three days form today.
The applicants undertakes to appear at the Mediation Centre on every date fixed for mediation.
Meanwhile, further proceedings of Criminal Case No. 16664 of 2009, arising out of case crime no. 392 of 2009, under Sections 498A, 494, 419, 420, 354, 511 IPC, P.S. Cantt., Distrt Varanasi shall remain stayed. In case of default in deposit of Rs. 10,000/- or to appear before the Mediation Centre on the date fixed, whichever is earlier the stay order shall stand automatically vacated.
The report of the Mediation Centre will include a note about the deposit of Rs. 10,000/- and appearances of the applicants on the date fixed at the Mediation Centre.
Order Date :- 3.7.2010 (F.H.)