Section 123(1)(k) in The M.P. Municipalities Act, 1961

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State of Madhya Pradesh - Subsection

Section 123(1)(k) in The M.P. Municipalities Act, 1961

(k)establishing and managing cattle ponds, including where the Cattle Trespass Act, 1871 (1 of 1871), is in operation, all the functions of the State Government and the Magistrate of the district under Sections 4, 5, 6, 7, 12, 14, 17 and 19 of that Act;

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State of Madhya Pradesh - Subsection

Section 123(1)(k) in The M.P. Municipalities Act, 1961