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State of Bihar - Section

Section 9 in The Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meetings of the Board) Rules, 1954

9.

(1)Every matter to be determined by the Board shall be determined on a motion by a Member and put to the Board by the President.
(2)Votes shall be taken by show of hands or division, as the President may direct:Provided that votes shall be taken by division, if any member so desires.
(3)The President shall determine the method of taking votes by division.
(4)The result of a division shall be announced by the President and shall not be challenged.