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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(1)(d) in The Rajasthan Urban Improvement Act, 1959

(d)for regulating the delegation of powers or duties of the Trust to committees or to the Chairman [or to the Secretary or any other officer of the Trust,] [Inserted by Rajasthan Act 9 of 1978. dated 26-10-1978. w.e.f. 15-6-1978.]