Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(a) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955 (a)"Borrower" means a person to whom a loan has been granted under this Act and includes the heirs, successors, assigns and sureties of a borrower;
