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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(1)(b) in The Bihar Panchayat Raj Act, 2006

(b)lay down the duties of, supervise and control the officers and staff holding office under the Panchayat Samiti in accordance with Rules made by the Government;