Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 567] [Entire Act] State of Kerala - Subsection Section 567(10) in Kerala Municipality Act, 1994 (10)the protection of avenues, trees, grass and other appurtenances of public streets and other places;
