Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 53 in Andhra Pradesh Village Servants Service Rules, 2005 53. Copy of order appealed against to accompany the memorandum of appeal: - The memorandum of appeal shall be accompanied by a copy of the order furnished to the petitioner or by a certified copy of such order.
