Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 184 in The Petroleum Rules, 2002 184. Colouration of leaded petroleum .-Every mixture of petroleum and Tetra Ethyl Lead shall be distinctively coloured before being supplied to the public.
