Madhya Pradesh High Court
Kewal Kumkar Jaggi vs The State Of Madhya Pradesh on 21 August, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21788 of 2021 (KEWAL KUMKAR JAGGI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-08-2023 As prayed by Ms. Lavanya Verma, learned counsel for the petitioners, list the case on 02.09.2023 under the same head.
(VIVEK AGARWAL) JUDGE ks Signature Not Verified Signed by: KOUSHALENDRA SHARAN SHUKLA Signing time: 23-08-2023 20:42:35