Rajasthan High Court - Jaipur
The Amalgamated Yatimkhana Moniya ... vs Deewan Sayed Solat Hussain Ali Khan ... on 24 February, 2023
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 814/2011
The Amalgamated Yatimkhana Moniya Islamiya Khanka Dargaha
----Appellant
Versus
Deewan Sayed Solat Hussain Ali Khan Sajjadansheen Dargaha
Hajrat Khawaja Sahab Haveli Deewan Sahab
----Respondent
For Appellant(s) : None Present For Respondent(s) : None Present HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 24/02/2023 None for the parties even in second round.
List the matter after two weeks.
(MAHENDAR KUMAR GOYAL),J Sudha/170 (Downloaded on 25/02/2023 at 12:55:30 AM) Powered by TCPDF (www.tcpdf.org)