Delhi High Court - Orders
Aravali Printers And Publishers Pvt Ltd vs Silverline Graphic Pvt Ltd on 30 January, 2026
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 609/2025 & CM APPL. 68235/2025
ARAVALI PRINTERS AND PUBLISHERS PVT LTD
.....APPELLANT
Through: Mr. Shubhankar, Advocate
versus
SILVERLINE GRAPHIC PVT LTD .....RESPONDENT
Through: Ms. Simran Sharma, Advocate
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 30.01.2026
1. At the request of learned counsel for the respondent, time of four weeks is granted for filing the reply.
2. List on 5th May, 2026.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J JANUARY 30, 2026/pr/as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/02/2026 at 20:32:27