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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(4)(Instructions) in The Punjab Probation of Offenders Rules, 1962

(Instructions)1. This card is meant for establishing the identity of the holder as a District Probation Officer/Salaried Probation Officer/Probation Officer.