Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 46 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972 46. Prices to be displayed. The charge per portion of foodstuff, beverage and any other item served in the canteen, shall be conspicuously displayed in the canteen.
