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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(1) in The Oil Mines Regulations, 2017

(1)The owner, agent or manager of a mine shall ensure that ground patrolling of right of way is carried out at least once in a month to observe surface conditions, leakage, any construction activity, encroachments, washouts and any other factors affecting the safety and operation of pipeline.