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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(d) in Apex Professional University Act, 2012

(d)To establish Faculty in the University in such disciplines of learning in various field of professional and vocational education as it may deem fit with prior approval of the Board of Governors;