Himachal Pradesh High Court
Meenakshi Jaryal vs . Rajesh Singh Jaryal on 29 August, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Meenakshi Jaryal vs. Rajesh Singh Jaryal FAO (FC) No.18/2020 29.8.2023 Present: Ms. Abhilasha Kaundal, Advocate, for the appellant.
.
Mr. Mukul Sood, Advocate, for the respondent. Ms. Abhilasha Kaundal, Advocate submits that she has been appointed as Legal Aid Counsel for the appellant recently and, therefore, she seeks time to have complete instructions and of record.
On her request, matter is adjourned.
rt List on 5th
October, 2023.
(Vivek Singh Thakur)
Judge
(Bipin C. Negi)
Judge
29th August, 2023
(CS)
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