55. Restrictions on the aid to be given by village Choukidar or Dafadar to Excise Officer.
- A village Choukidar or Dafadar shall not be required to aid any Excise Officer in carrying out any provisions of the Act, or of any rule, notification or order made, issued or given under the Act, except in the matter of making an arrest, search or seizure or a distraint of movable property within the village, union or circle for which he is appointed.Chapter-VI Grant of Expenses to Witnesses
