Bombay High Court
The Official Liquidator Of Astral Glass ... vs Satish Padmanabh Bhat And 3 Ors ... on 17 January, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 906-COMIP-20-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPLAINT NO. 20 OF 2017
IN
COMPANY PETITION NO. 511 OF 2007
Amritlal T. Shah and others ... Petitioners
And
The Official Liquidator and the Liquidator
of M/s. Astral Glass Pvt. Ltd. (In Liqn.) ... Complainant
Versus
Satish Padmanabh Bhat and others ... Accused
Mr. Mahendhar Aithe, Company Prosecutor, OL, present.
Mr. Ashok Kumar Dubey for accused No.2.
CORAM : S.J. KATHAWALLA, J.
DATED : 17th JANUARY, 2019 P.C.:
Accused Nos.1, 3 and 4 are not served with the summons. They shall be served with the summons, made returnable on 21st April, 2019. Stand over to 21st April, 2019.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 18/01/2019 ::: Downloaded on - 19/01/2019 01:27:09 :::