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Bombay High Court

The Official Liquidator Of Astral Glass ... vs Satish Padmanabh Bhat And 3 Ors ... on 17 January, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                      1   / 1                   906-COMIP-20-2017.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                  COMPLAINT NO. 20 OF 2017
                                              IN
                           COMPANY PETITION NO. 511 OF 2007
Amritlal T. Shah and others                            ...        Petitioners
         And
The Official Liquidator and the Liquidator
of M/s. Astral Glass Pvt. Ltd. (In Liqn.)              ...        Complainant
         Versus
Satish Padmanabh Bhat and others                       ...        Accused


Mr. Mahendhar Aithe, Company Prosecutor, OL, present.
Mr. Ashok Kumar Dubey for accused No.2.


                                       CORAM : S.J. KATHAWALLA, J.

DATED : 17th JANUARY, 2019 P.C.:

Accused Nos.1, 3 and 4 are not served with the summons. They shall be served with the summons, made returnable on 21st April, 2019. Stand over to 21st April, 2019.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 18/01/2019 ::: Downloaded on - 19/01/2019 01:27:09 :::