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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(11) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(11)The Officer-in-Charge shall file the follow-up report in the case-file of the juvenile or child and place the report before the management committee set up under rule 55 of these rules in its next meeting.