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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(w) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(w)"Physician" means a qualified medical practioner holding a valid and subsisting license, granted by the appropriate licensing authority and acting within the scope of his license;