Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The National Human Rights Commission (Procedure) Regulations, 1994 15. Special reports .-The Commission may furnish such Special Reports on specific matters as may be considered in terms of section 20(1) of the Act.
