Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(3) in Gujarat Electricity Regulatory Commission (Electricity Supply Code and Related Matters) Regulations, 2015 (3)unauthorised supply, unauthorised use, diversion and other means of unauthorized use/abstraction/theft of electricity.
