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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(3) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(3)The Telecommunication (Broadcasting and Cable) Services (Fifth) (Digital Addressable Cable TV Systems) Tariff Order, 2013 along with all its amendments and directions issued there under are hereby repealed.