Supreme Court - Daily Orders
Sebastian Dominic Serrao (Since Dead) ... vs M/S Vimal Builders on 20 January, 2022
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.802 Court 3 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 847/2022
(Arising out of impugned final judgment and order dated 21-12-2021
in IA(L) No. 30131/2021 21-12-2021 in RPL No. 30295/2021 passed by
the High Court Of Judicature At Bombay)
SEBASTIAN DOMINIC SERRAO (SINCE DEAD)
THROUGH HER DAUGHTER VIDYA
MALLET SERRAO & ORS. Petitioner(s)
VERSUS
M/S VIMAL BUILDERS & ORS. Respondent(s)
WITH
DIARY NO. 1256 OF 2022
DIARY NO. 1532 OF 2022
Date : 20-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Colin Gonsalves, Sr. Adv.
Mr. Satya Mitra, AOR
For Respondent(s)
UPON being mentioned, the Court made the following
O R D E R
List these matters on 24.01.2022 before the appropriate Bench.
(DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2022.01.20
16:58:49 IST
Reason: