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[Cites 0, Cited by 0] [Section 127A(2)] [Section 127A] [Entire Act]

State of Rajasthan - Subsection

Section 127A(2)(a) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and