Allahabad High Court
Tehzoob vs Nagar Panchayat Chhaprauli, Baghpat ... on 17 November, 2017
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - A No. - 43008 of 2000 Petitioner :- Tehzoob Respondent :- Nagar Panchayat Chhaprauli, Baghpat And Another Counsel for Petitioner :- Arjun Singhal Hon'ble Saral Srivastava,J.
The case is passed over on the illness slip of Sri Arjun Singhal, learned counsel for the petitioner.
Order Date :- 17.11.2017 Ishan