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[Cites 0, Cited by 0] [Section 73] [Entire Act]

NCT Delhi - Subsection

Section 73(2) in The Delhi Metro Railway General Rules, 2002

(2)No person shall climb on the top of Rolling Stock when these vehicles are located beneath overhead equipment except when the overhead equipment is made dead and earthed in accordance with special instructions and the person required to climb on the roofs of passenger cars shall obtain a permit work as per Rule 71 before climbing up.