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State of Rajasthan - Section

Section 6 in Rajasthan District Mineral Foundation Trust Rules, 2016

6. Management of the Trust.

- The management of the trust shall vest in a Governing Council which shall consist of all trustees including nominated trustees of the trust. However, the day to day management of the trust shall be managed by a Managing Committee, as specified in Rule 10. The Government may however decide to alter the composition of the Managing Committee at any time. The powers and functions of the Governing Council and of the Managing Committee shall be as contained in these rules.