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State of Haryana - Section

Section 2 in Haryana Electricity Regulatory Commission (Fines and Charges) Regulations, 2000

2.

In these Regulation, unless the context otherwise requires words and expressions, shall bear the same meaning as in the Haryana Electricity Reform Act, 1997 (the Act) and Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998.