Madhya Pradesh High Court
Narendra Singh Saluja @ Narendra Singh vs Anil Bhatia on 30 June, 2021
Author: Virender Singh
Bench: Virender Singh
1 CRR-992-2021
The High Court Of Madhya Pradesh
CRR-992-2021
(NARENDRA SINGH SALUJA @ NARENDRA SINGH Vs ANIL BHATIA)
4
Jabalpur, Dated : 30-06-2021
Heard through Video Conferencing.
Shri Sumedh Vaidhya, counsel for the applicant.
Shri Gopal Jaiswal, Panel Lawyer for the respondent State.
Some documents have been filed by counsel for the applicant which are not available on record.
They be placed on record. List after two weeks along with CRR No.241/2021 and CRR. No.433/2021.
(VIRENDER SINGH) JUDGE Loretta Signature Not Verified SAN Digitally signed by LORETTA RAJ Date: 2021.07.01 18:33:36 IST