Gauhati High Court
The Union Of India And 3 Ors vs Cmj University And 3 Ors on 13 March, 2020
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/5
GAHC010224922019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3652/2019
1:THE UNION OF INDIA AND 3 ORS
REPRESENTED BY THE SECY. MINISTRY OF FINANCE , DEPTT. OF
REVENUE, NORTH BLOCK, NEW DELHI 110001
2: THE DIRECTOR OF ENFORCEMENT
GOVT. OF INDIA
6TH FLOOR
LOKNAYAK BHAWAN
KHAN MARKET
NEW DELHI 110003
3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20
BYE LANE NO. 1 RAJGARH ROAD
GUWAHATI 781003
4: THE ASSTT. DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20 BYE LANE NO. 1
RAJGARH ROAD
GUWAHATI 78100
VERSUS
1:CMJ UNIVERSITY AND 3 ORS
SHILLONG, MEGHALAYA, REPRESENTED BY CHANCELLOR OF CMJ
UNIVERSITY, SWASTI NIWAS, CRINOLINE FALLS, BARIK, SHILLONG
MEGHALAYA
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2:CMJ FOUNDATION
REPRESENTED BY ITS SECY. SRI GOVIND JHA
SWASTI NIWAS
CHRIOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3:SMTI INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ
FOUNDATION
SWASTI NIWAS
CRIOLINE FALLS
BARIK
BARIK
SHILLONG
MEGHALAYA
4:GOPAL JHA
S/O SRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAY
Advocate for the Petitioner : MRS. A GAYAN
Advocate for the Respondent : MS. J DEKA
Linked Case : I.A.(Civil) 3021/2017
1:THE UNION OF INDIA and 3 ORS
VERSUS
1:CMJ UNIVERSITY and 3 ORS
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Advocate for the Petitioner : C.G.C.
Advocate for the Respondent : MS.J DEKA
Linked Case : WP(C) 3665/2017
1:CMJ UNIVERSITY and 5 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
2: CMJ FOUNDATION
REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS
1:THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
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NORTH BLOCK
NEW DELHI-110001
2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
6TH FLOOR
LOKNAYAK BHAWAN
KHAN MARKET NEW DELHI-110003
3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
Advocate for the Petitioner : MS. J DEKA
Advocate for the Respondent : C.G.C.
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 13-03-2020 Mr. B.D. Konwar, learned Senior counsel appearing for the writ petitioners has expressed some difficulty to argue the matter today.
On the other side, Ms. A. Gayan, learned counsel appearing for the applicant- respondent has expressed urgency in the matter and it is agreed by the learned counsel for the parties that the matter may be listed on 26.03.2020. It has already been observed on 10.07.2018 that the matter is to be taken up for hearing. In view of the same, an endeavour Page No.# 5/5 will be made to hear the entire matter.
List accordingly, on 26.03.2020.
Interim order passed earlier shall continue till then.
JUDGE Comparing Assistant