Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(4)The decision of the State Government under sub-section (3) shall he final and binding.