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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(2)(c) in Jharkhand Co-operative Societies Rules, 2008

(c)Where the Organizer is not available to convene the meeting or he fails to convene the meeting as aforesaid, it shall be convened by the Registrar or any person authorized by him by a general or special order.