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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(2)(a) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(a)[ the salary and allowances payable to the Chairman-cum-Managing Director, the Vice-Chairman and the Director referred to in clause (e) of sub-section (1) of section 7. [In Section 33 (2) clauses (a) and (b) subs, and (c) omitted vide Act, No. 16 of 1981 repealed by Act No. 13 of 1984 effective w.e.f. 25-8-1981.]