Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 69 in U.P. State Co-operative Societies Election Rules, 2014

69.

If it is brought to the notice of the Commission that any reference is not covered under any provisions of these rules, the Commission shall take proper decision on such subject which shall be final and binding.