Himachal Pradesh High Court
Ram Dei vs . State Of H.P. And Others on 27 June, 2022
Bench: Sabina, Satyen Vaidya
Ram Dei vs. State of H.P. and others CWP No.4072 of 2022 .
27.06.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 to 4/State.
CWP No.4072/2022 & CMP No.8059/2022 Notice. Mr. Ashwani K. Sharma, learned Additional Advocate General, accepts notice on behalf of respondents No.1 to 4.
Let notice be issued to respondents No.5 and 6, through ordinary and dasti process also, for 11.7.2022, on taking steps within three days.
( Sabina )
Judge
( Satyen Vaidya )
June 27, 2022 (KS) Judge
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