Section 32 in The National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006
32. Sitting hours of the Commission
.-The sitting hours of the Commission shall ordinarily be from 10:30 a.m. to 1:30 p.m. and 2:30 p.m. to 5:00 p.m. subject to any general or special order made by the Chairperson of the Commission.
