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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Goa - Subsection

Section 58(2)(d) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(d)the application for bringing on record legal representatives of deceased persons who were parties to proceedings under this Act and the time within which such application shall be preferred;