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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(4)(b) in The Himachal Pradesh Panchayati Raj Act, 1994

(b)make over the Gram Panchayat the management of waste lands, pasture lands or vacant lands belonging to the Government situated within the Gram Sabha area;