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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Jharkhand - Subsection

Section 71(10) in Bihar Factories Rules, 1950

(10)The Canteen Managing Committee shall function for one year whereafter the Manager shall dissolve the Committee and shall form a new Committee within one month of the dissolution of the Committee:Provided that so long as a new Canteen Managing Committee is not constituted the old Committee shall continue to function.