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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(6) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(6)In the event of there being a conflict inter-se between the functionary or bodyand any other functionary or body of the University, then the issue shall be referred tothe Chancellor and the decision of the Chancellor in respect of such issue shall be finaland binding on the University.