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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Goa - Subsection

Section 95(1) in The Goa, Housing Board Act, 1968

(1)The statement of accounts of the Board as certified by the auditor together with the audit report thereon shall be forwarded annually to the Government and the Government may issue such instructions to the Board in respect thereof as it deems fit and the Board shall comply with such instructions.