Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 17 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000 17. Whether the applicant is member of any other welfare fund, if yes (a)Name of the welfare fund(b)Membership since when
