Section 24(1)(c) in The Foreign Marriage Act, 1969

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(c) in The Foreign Marriage Act, 1969

(c)the Marriage Officer is satisfied that the copy of the entry in the marriage register is a true copy and that the translation, if any, is a true translation,

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Union of India - Subsection

Section 24(1)(c) in The Foreign Marriage Act, 1969