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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(11) in West Bengal Municipal Act, 1993

(11)[ ***] [Sub-clause (11) omitted by s. 3(i) of the W.B. Municipal (Amendment)Act, 2013 (W. B. Act VIII of 2013), w.e.f. 15.5.2013, which was earlier as follows:]'(11) "Council" means the Darjeeling Gorkha Hill Council constituted under the Darjeeling Gorkha Hill Council Act, 1988;'.