Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(2) in The Delhi Land Revenue Act, 1954 (2)It extends to the whole of the Union territory of Delhi [*] [Now National Capital Territory of Delhi] , except any area specified in Sub-sec. (2) of Section 1 of the Delhi Land Reforms Act, 1954.
