Bombay High Court
Mangesh Balaso Narke, Thr. Poa, ... vs The State Of Maharashtra, Thr. ... on 6 September, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
2023:BHC-AS:25969-DB
PVR CP281_2023.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 782 OF 2022
Mahendra Ramanlal Thakkar, through POA
Dattatray Namdeo Khude ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief ... Respondents
WITH
CONTEMPT PETITION NO.783 OF 2022
Rajendra Sarjerao Nigade & Ors. ... Petitioners
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION (STAMP) NO.32874 OF 2022
Pandurang Maruti Ingulkar,
Through Poa. Krushna Dattatray Nakti ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief ... Respondents
WITH
CONTEMPT PETITION NO.281 OF 2023
Shafik Dulemiya Inamdar ... Petitioner
Vs.
Mr. Siddharth Bhandare, Deputy Collector
(Rehabilitation), Pune &Ors. ... Respondents
WITH
CONTEMPT PETITION NO.282 OF 2023
Sandip Anna Baravkar ... Petitioner
Vs.
Mr. Siddharth Bhandare, Deputy Collector
(Rehabilitation), Pune &Ors. ... Respondents
WITH
CONTEMPT PETITION NO.283 OF 2023
Ajinkya Mohan Dudhane ... Petitioner
Vs.
Mr. Siddharth Bhandare, Deputy Collector
(Rehabilitation), Pune &Ors. ... Respondents
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WITH
CONTEMPT PETITION NO.96 OF 2023
Gulab Ganpati Mule,
Through POA Mahendra Vilas Gavare ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.97 OF 2023
Phakkad Rama @ Rambhau Mhaske,
Through POA Mahendra Vilas Gavare ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.98 OF 2023
Sudarshan Gulabrao Todkar,
Through POA Mahendra Vilas Gavare ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief ... Respondents
WITH
CONTEMPT PETITION NO.99 OF 2023
Ramdas Maruti Kalkute,
Through R. POA, Kiran Pradip Hingane ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.100 OF 2023
Vikas Babaso @ Babasaheb Bhagat,
Through POA Kiran Pradip Hingane ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.101 OF 2023
Valmik Gangaram Gholap,
Through POA Kiran Pradip Hingane ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
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WITH
CONTEMPT PETITION NO.102 OF 2023
Mangesh Balaso Narke,
Through POA Mahendra Vilas Gavare ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.103 OF 2023
Sudam Dhondiba Khaladkar,
Through POA, Mahendra Vilas Gavare ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.104 OF 2023
Mahadu Baburao Vadghule ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.241 OF 2023
Shri Shyam Laxman Pansare ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.252 OF 2023
Arvind Tukaram Katkar ... Petitioner
Vs.
The State of Maharashtra, through Secretary
Shri Aseem Gupta,Disaster Management Relief & Ors. ... Respondents
Mr. Sachin H. Deokar for Petitioner in CP/782/2022, CP/783/2022,
CP(st)/32874/2022, CP/96/2023, CP/97/2023, CP/98/2023, CP/99/2023,
CP/100/2023, CP/101/2023, CP/102/2023, CP/103/2023, CP/104/2023,
CP/252/2023.
Mr. Nitin P. Deshpande a/w Ms. Kanchan Phatak for Petitioner in
CP/81/2023, CP/82/2023, CP/83/2023, CP/84/2023, CP/281/2023,
CP/282/2023, CP/283/2023.
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Mr. Sumit V. Khaire for Petitioner in CP/241/2023.
Dr. Milind Sathe , Senior Advocate i/b Mr. Bhalchandra Shinde for
Respondent No. 5 in CP/81/2023, CP/82/2023, CP/83/2023, CP/84/2023.
Mr. A. A. Kumbhakoni, Senior Advocate i/b Mr. Bhalchandra Shinde for
Respondent Nos. 1 to 4 in CP/81/2023, CP/82/2023, CP/83/2023,
CP/84/2023.
Mr. Ashish S. Gaikwad a/w Ms. Bhavana R. Khichi a/w Ms. Anjali Kolapkar for
Respondent No. 3 in CP/782/2022, CP/783/2022, CP/96/2023,
CP/97/2023, CP/98/2023, CP/99/2023, CP/100/2023, CP/101/2023,
CP/102/2023, CP/103/2023, CP/104/2023, CP(ST)/32874/2022 a/w
CP/252/2023.
Dr. Birendra B. Saraf, AG a/w Mr. P.P. Kakade, Government Pleader a/w Mr.
A.I. Patel, Addl. G.P a/w Mr. R. S. Pawar, AGP for State in CP/81/2023,
CP/82/2023, CP/83/2023, CP/84/2023.
Dr. Birendra B. Saraf, AG a/w Mr. P.P. Kakade, Government Pleader a/w Mr.
A.I. Patel, Addl. G.P a/w Mr. R. S. Pawar, a/w Ms. P. N. Diwan, AGP for State
in CP/782/2022, CP/783/2022, CP(st)/32874/2022, CP/96/2023,
CP/97/2023, CP/98/2023, CP/99/2023, CP/100/2023, CP/101/2023,
CP/102/2023, CP/103/2023, CP/104/2023, CP/252/2023.
Dr. Birendra B. Saraf, AG a/w Mr. P.P. Kakade, Government Pleader a/w Ms. P.
N. Diwan, a/w Ms. P. J. Gavhane, AGP for State in CP/241/2023.
Mr. P. P. Kakade, Government Pleader a/w Mr. A. I. Patel, Addl. G.P. a/w Mr.
R. S. Pawar, AGP a/w Ms. P. N. Diwan, AGP for State in CP/281/2023,
CP/282/2023, CP/283/2023.
_______________________
CORAM: G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATED: SEPTEMBER 06, 2023
_______________________
P.C.
1. Insofar as these Contempt Petitions are concerned, it is informed by Dr. Saraf, learned Advocate General that the orders have been complied. Learned counsel for the Petitioners does not dispute such statement as made by the Page 4 of 5 SEPTEMBER 06, 2023 ::: Uploaded on - 06/09/2023 ::: Downloaded on - 07/09/2023 10:02:04 ::: PVR CP281_2023.DOC learned Advocate General. We drop the present contempt proceedings. Show cause notices accordingly stand discharged.
2. Interim Application, if any, shall stands disposed of.
3. Contempt Petitions stand disposed of. No costs.
(JITENDRA JAIN, J.) (G. S. KULKARNI , J.) Page 5 of 5 SEPTEMBER 06, 2023 ::: Uploaded on - 06/09/2023 ::: Downloaded on - 07/09/2023 10:02:04 :::